Lallan Mahto vs State Of U.P.
2014 Latest Caselaw 9178 ALL

Citation : 2014 Latest Caselaw 9178 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Lallan Mahto vs State Of U.P. on 25 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40728 of 2014
 

 
Applicant :- Lallan Mahto
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

The present bail application has wrongly been sent to this Court.

Put up before the appropriate Bench as fresh, if possible on Thursday i.e. 27.11.2014.

Order Date :- 25.11.2014

Ajay

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