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Ram Narain Kahar vs State Of U.P. & Others
2014 Latest Caselaw 9175 ALL

Citation : 2014 Latest Caselaw 9175 ALL
Judgement Date : 25 November, 2014

Allahabad High Court
Ram Narain Kahar vs State Of U.P. & Others on 25 November, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 3555 of 2009
 

 
Petitioner :- Ram Narain Kahar
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Dhananjay Awasthi,Uttara Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed a week time to file supplementary affidavit bringing on record the earlier order passed by the authority concerned  dated 27.1.2007 which finds mention in the judgment and order of this Court dated 25.7.2008 passed in Writ Petition No. 21829 of 2007.

List in the next cause list.

Order Date :- 25.11.2014

SKM

 

 

 
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