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Ram Autar Shivharey & Another vs State Of U.P.
2014 Latest Caselaw 9172 ALL

Citation : 2014 Latest Caselaw 9172 ALL
Judgement Date : 25 November, 2014

Allahabad High Court
Ram Autar Shivharey & Another vs State Of U.P. on 25 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL APPEAL No. - 6335 of 2008
 

 
Appellant :- Ram Autar Shivharey & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vikas Tiwari,Birendra Singh,Dwivedi S.C.,Jai Prakash Tripathi,Jitendra Singh,K.K. Dwivedi,K.Kumar Tripathi,P.K. Shahi,R.K. Singh,S.C. Dwivedi,S.N.Pandey,Sanchita Srivastava,Vijay Bahadur Shivhare
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref; Crl Misc. Listing Application No. 384040 of 2014

Heard Sri Jitendra Kumar, learned counsel for the appellant and Sri R.K. Maurya, learned AGA for the State.

It has been stated by learned counsel for the appellant that the bail of the appellant was rejected on 03.12.2012 thereafter the matter was listed for final hearing before appropriate Bench but till date the matter has not been taken up  and the co-accused  who are on bail are not co-operating in the hearing of appeal. 

List in  the next cause list with previous paper.

Order Date :- 25.11.2014

Ajay

 

 

 
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