Kaushal Kishore Ojha vs State Of U.P. & Others
2014 Latest Caselaw 9166 ALL

Citation : 2014 Latest Caselaw 9166 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Kaushal Kishore Ojha vs State Of U.P. & Others on 25 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 14730 of 2009
 

 
Petitioner :- Kaushal Kishore Ojha
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- B.K. Mishra
 
Counsel for Respondent :- C.S.C.,Rajeshwar Singh
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri Shyam Krishna Gupta as counsel for the Basic Education Board.

Order Date :- 25.11.2014

SKM

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