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Saroj Devi vs State Of U.P. & 3 Others
2014 Latest Caselaw 9162 ALL

Citation : 2014 Latest Caselaw 9162 ALL
Judgement Date : 25 November, 2014

Allahabad High Court
Saroj Devi vs State Of U.P. & 3 Others on 25 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 42522 of 2014
 
Petitioner :- Saroj Devi
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- V.R. Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, put up this matter on 28.11.2014.

Order Date :- 25.11.2014

VKG

 

 

 
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