Smt. Rajesh vs State Of U.P. & 3 Others
2014 Latest Caselaw 9154 ALL

Citation : 2014 Latest Caselaw 9154 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Smt. Rajesh vs State Of U.P. & 3 Others on 25 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 60883 of 2014
 
Petitioner :- Smt. Rajesh
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- S.K. Pundir
 
Counsel for Respondent :- C.S.C.,A.K.S. Bais
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As jointly prayed by learned counsel for the parties, put up this matter on 01.12.2014, as fresh.

Order Date :- 25.11.2014

VKG

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