Life Insurance Corporation Of ... vs Parivendar Singh & Another
2014 Latest Caselaw 9153 ALL

Citation : 2014 Latest Caselaw 9153 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Life Insurance Corporation Of ... vs Parivendar Singh & Another on 25 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 22648 of 2014
 
Petitioner :- Life Insurance Corporation Of India & Another
 
Respondent :- Parivendar Singh & Another
 
Counsel for Petitioner :- Prakash Padia
 
Counsel for Respondent :- Kumar Vikrant
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter on 02.12.2014, in the additional cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 25.11.2014

VKG

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