Ram Ashish vs Registrar General And Anr
2014 Latest Caselaw 9151 ALL

Citation : 2014 Latest Caselaw 9151 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Ram Ashish vs Registrar General And Anr on 25 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 63091 of 2014
 

 
Petitioner :- Ram Ashish
 
Respondent :- Registrar General And Anr
 
Counsel for Petitioner :- B.N. Pandey,Daya Nand Pandey
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Rajan Roy,J.

Let the respondents may file file counter affidavit within six weeks.

List immediately thereafter showing the name of Sri Sameer Sharma as counsel for respondents.

Order Date :- 25.11.2014

M.A.A.

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