Charan Singh @ Chandrapal vs State Of U.P. And 3 Others
2014 Latest Caselaw 9134 ALL

Citation : 2014 Latest Caselaw 9134 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Charan Singh @ Chandrapal vs State Of U.P. And 3 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 20165 of 2014
 
Petitioner :- Charan Singh @ Chandrapal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajiv Sisodia,Shashank Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.11.2014

VKG

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