Citation : 2014 Latest Caselaw 9127 ALL
Judgement Date : 24 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 54622 of 2014 Petitioner :- Shyam Singh Respondent :- State Of U.P. & 5 Others Counsel for Petitioner :- Ajay Kumar Srivastava,Ashok Pandey Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
Learned Standing Counsel prays for and is granted three weeks and no more time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.
List this matter after four weeks.
Order Date :- 24.11.2014
VKG
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