Santosh Kumar Mishra vs The State Of U.P. Thru The Secy.Of ...
2014 Latest Caselaw 9124 ALL

Citation : 2014 Latest Caselaw 9124 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Santosh Kumar Mishra vs The State Of U.P. Thru The Secy.Of ... on 24 November, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE SINGLE No. - 6316 of 2014
 

 
Petitioner :- Santosh Kumar Mishra
 
Respondent :- The State Of U.P. Thru The Secy.Of Basic Edu. Lucknow & Ors.
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.,Shobhit Mohan Shukla
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

Learned counsel for petitioner prays for and is granted three days time to file rejoinder affidavit.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

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