Savitosh Pandey vs State Of U.P. Through Prin. Secy. ...
2014 Latest Caselaw 9122 ALL

Citation : 2014 Latest Caselaw 9122 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Savitosh Pandey vs State Of U.P. Through Prin. Secy. ... on 24 November, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE SINGLE No. - 6432 of 2014
 

 
Petitioner :- Savitosh Pandey
 
Respondent :- State Of U.P. Through Prin. Secy. Cooperative Deptt. Lko. &
 
Counsel for Petitioner :- Indu Prakash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by learned counsel for the petitioner, list in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

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