U.P. Jal Nigam Thru. M.D. And Anr. vs Dy. Labour Commissioner Agra Reg. ...
2014 Latest Caselaw 9111 ALL

Citation : 2014 Latest Caselaw 9111 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

U.P. Jal Nigam Thru. M.D. And Anr. vs Dy. Labour Commissioner Agra Reg. ... on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 36966 of 2011
 
Petitioner :- U.P. Jal Nigam Thru. M.D. And Anr.
 
Respondent :- Dy. Labour Commissioner Agra Reg. And Anr.
 
Counsel for Petitioner :- Paras Nath Singh,Vimlesh Kumar Rai
 
Counsel for Respondent :- C.S.C.,S.P.Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the illness slip of Sri Vimlesh Kumar Rai, learned counsel for the petitioners.

List this matter in the next cause list.

Order Date :- 24.11.2014

VKG

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