Paper Mill Karmachari Union vs Deputy Labour Commissioner And 2 ...
2014 Latest Caselaw 9109 ALL

Citation : 2014 Latest Caselaw 9109 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Paper Mill Karmachari Union vs Deputy Labour Commissioner And 2 ... on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56834 of 2014
 
Petitioner :- Paper Mill Karmachari Union
 
Respondent :- Deputy Labour Commissioner And 2 Others
 
Counsel for Petitioner :- Madan Bihari Lal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Office is directed to submit fresh report regarding service on respondent nos.2 and 3.

List this matter on 15.12.2014.

Order Date :- 24.11.2014

VKG

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