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Algu Ram vs State Of U.P. And Others
2014 Latest Caselaw 9107 ALL

Citation : 2014 Latest Caselaw 9107 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Algu Ram vs State Of U.P. And Others on 24 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 42179 of 2012
 
Petitioner :- Algu Ram
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.C. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

In compliance of order dated 28.10.2014 learned Standing Counsel has filed counter affidavit, same is taken on record.

Learned counsel for the petitioner prays for and is granted ten days time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.11.2014

VKG

 

 

 
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