Uday Singh Maurya vs Union Of India Through Secy. ...
2014 Latest Caselaw 9104 ALL

Citation : 2014 Latest Caselaw 9104 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Uday Singh Maurya vs Union Of India Through Secy. ... on 24 November, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE SINGLE No. - 6557 of 2014
 

 
Petitioner :- Uday Singh Maurya
 
Respondent :- Union Of India Through Secy. Ministry Of Information & Broad
 
Counsel for Petitioner :- Ripu Daman Shahi
 
Counsel for Respondent :- A.S.G.,Lalit Kishore Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Lalit Kishor Tiwari, learned counsel for respondents prays for and is granted two weeks further time to file counter affidavit.

List immediately thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

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