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Mohd. Aftab Alam Khan vs Smt. Shabana Begum & Another
2014 Latest Caselaw 9101 ALL

Citation : 2014 Latest Caselaw 9101 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Mohd. Aftab Alam Khan vs Smt. Shabana Begum & Another on 24 November, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 3026 of 2014
 

 
Petitioner :- Mohd. Aftab Alam Khan
 
Respondent :- Smt. Shabana Begum & Another
 
Counsel for Petitioner :- Naseem Ahmad Siddiqui
 

 
Hon'ble Attau Rahman Masoodi,J.

Heard learned counsel for the petitioner.

Issue notice to the respondent no.1 returnable at an early date.

Steps to be taken within a week. 

list on 18.12.2014. 

Both the parties i.e. petitioner as well as respondent no.1 shall appear personally before this Court on the date fixed.

Order Date :- 24.11.2014

Hasnain

( Attau Rahman Masoodi, J.)

 

 

 
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