Dujai Ram vs State Of U.P.Through Prin Secy ...
2014 Latest Caselaw 9092 ALL

Citation : 2014 Latest Caselaw 9092 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Dujai Ram vs State Of U.P.Through Prin Secy ... on 24 November, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE SINGLE No. - 320 of 2005
 

 
Petitioner :- Dujai Ram
 
Respondent :- State Of U.P.Through Prin Secy Revenue And 2 Ors
 
Counsel for Petitioner :- Sunder Lal,Sudhir Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned Addl. Chief Standing Counsel Sri Devendra Upadhyay, prays for and is granted one week's time to ensure compliance of the order dated 13th Nov. 2014.

List in the week commencing 8th Dec. 2014.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

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