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Shrichandra Srivastava vs State Of U.P. Through Secy. P.W.D. ...
2014 Latest Caselaw 9089 ALL

Citation : 2014 Latest Caselaw 9089 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Shrichandra Srivastava vs State Of U.P. Through Secy. P.W.D. ... on 24 November, 2014
Bench: Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SERVICE SINGLE No. - 6716 of 2014
 

 
Petitioner :- Shrichandra Srivastava
 
Respondent :- State Of U.P. Through Secy. P.W.D. Lko. & Ors.
 
Counsel for Petitioner :- Shivam Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

List/put up on 26.11.2014 to enable learned Standing Counsel to seek instruction on the issue as to whether petitioner is entitled to the benefit of final judgment dated 13.09.2005 passed in Writ Petition No. 3932 (S/S) of 2004 (Ram Narayan Srivastava and others Vs. State of U.P. and others).

Order Date :- 24.11.2014

Tanveer/-

 

 

 
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