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Executive Engineer E.Dist. ... vs Presiding Officer Labour Court ...
2014 Latest Caselaw 9087 ALL

Citation : 2014 Latest Caselaw 9087 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Executive Engineer E.Dist. ... vs Presiding Officer Labour Court ... on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 48556 of 2014
 
Petitioner :- Executive Engineer E.Dist. Division And 2 Others
 
Respondent :- Presiding Officer Labour Court And 2 Others
 
Counsel for Petitioner :- Ms. Usha Kiran
 
Counsel for Respondent :- C.S.C.,Dilip Kumar Yadav
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Mr. R. B. Vidyarthi, Advocate has filed his vakalatnama on behalf of respondent no.2, same is taken on record.

Learned counsel for the petitioners prays for and is granted two weeks time to file rejoinder affidavit.

List this matter after two weeks, showing the name of Mr. R. B. Vidyarthi, Advocate as counsel for the respondent no.2.

Order Date :- 24.11.2014

VKG

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Executive Engineer E.Dist. ... vs Presiding Officer Labour Court ...
2014 Latest Caselaw 9087 ALL

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Executive Engineer E.Dist. ... vs Presiding Officer Labour Court ...2014 Latest Caselaw 9087 ALL

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Executive Engineer E.Dist. ... vs Presiding Officer Labour Court ...
2014 Latest Caselaw 9087 ALL