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Jai Ram Yadav vs State Of U.P. Through Secy. Home ...
2014 Latest Caselaw 9085 ALL

Citation : 2014 Latest Caselaw 9085 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Jai Ram Yadav vs State Of U.P. Through Secy. Home ... on 24 November, 2014
Bench: Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SERVICE SINGLE No. - 6710 of 2014
 

 
Petitioner :- Jai Ram Yadav
 
Respondent :- State Of U.P. Through Secy. Home Deptt. Lko. & Ors.
 
Counsel for Petitioner :- Rajendra Prasad Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

List/put up on 26.11.2014.

In the meantime, learned counsel for the State shall seek instruction on the issue that under what circumstances the order of attachment dated 27.08.2014 was cancelled within a month on 23.09.2014.

Order Date :- 24.11.2014

Tanveer/-

 

 

 
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