Ram Bharos vs State Of U.P.
2014 Latest Caselaw 9082 ALL

Citation : 2014 Latest Caselaw 9082 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Ram Bharos vs State Of U.P. on 24 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37520 of 2014
 

 
Applicant :- Ram Bharos
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arvind Agarwal,Alok Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Devesh Pandey
 

 
Hon'ble Ramesh Sinha,J.

Sri Arvind Agarwal, learned counsel for the applicant and Sri L.D. Rajbhar, learned AGA are present.

Sri Devesh Pandey, learned counsel for the complainant is not present.

List in the next cause list peremptorily.

Order Date :- 24.11.2014

Ajay

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