Mahendra Kumar vs State Of U.P. & 2 Others
2014 Latest Caselaw 9077 ALL

Citation : 2014 Latest Caselaw 9077 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Mahendra Kumar vs State Of U.P. & 2 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 35862 of 2014
 
Petitioner :- Mahendra Kumar
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- S.D. Ojha
 
Counsel for Respondent :- C. S. C.,R.S.Yadav
 

 
Hon'ble Mahesh Chandra Tripathi,J.

In compliance of order dated 07.11.2014 passed by this Court, learned Standing Counsel has filed counter affidavit, same is taken on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 24.11.2014

VKG

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