Jayat Veer Singh & Another vs J.P. Singh Collector, Sitapur & ...
2014 Latest Caselaw 9070 ALL

Citation : 2014 Latest Caselaw 9070 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Jayat Veer Singh & Another vs J.P. Singh Collector, Sitapur & ... on 24 November, 2014

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CONTEMPT No. - 1638 of 2014
 

 
Applicant :- Jayat Veer Singh & Another
 
Opposite Party :- J.P. Singh Collector, Sitapur & Others
 
Counsel for Applicant :- Pramendra Kumar Singh
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

(C.M. Application No. 116124 of 2014)

This is an application for impleadment.

Application is allowed.

Learned counsel for the applicant is permitted to incorporate necessary impleadment within a week.

Issue notice to newly impleaded respondent.

Order Date :- 24.11.2014

Tanveer/-

Download the LatestLaws.com Mobile App