Vijay Singh vs State Of U.P. & 2 Others
2014 Latest Caselaw 9069 ALL

Citation : 2014 Latest Caselaw 9069 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Vijay Singh vs State Of U.P. & 2 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56531 of 2014
 
Petitioner :- Vijay Singh
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- D.K. Singh,Sharad Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List this matter after four weeks

Order Date :- 24.11.2014

VKG

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