Shrichandra Singh vs State Of U.P. Thru' Secry. And ...
2014 Latest Caselaw 9055 ALL

Citation : 2014 Latest Caselaw 9055 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Shrichandra Singh vs State Of U.P. Thru' Secry. And ... on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 62812 of 2014
 
Petitioner :- Shrichandra Singh
 
Respondent :- State Of U.P. Thru' Secry. And Another
 
Counsel for Petitioner :- B.M. Tripathi
 
Counsel for Respondent :- C.S.C.,Saurabh Tiwari
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the request of learned counsel for the petitioner, put up this matter day after tomorrow i.e. 26.11.2014.

Order Date :- 24.11.2014

VKG

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