Raj Kumar Bajpei vs State Of U.P. And 2 Others
2014 Latest Caselaw 9052 ALL

Citation : 2014 Latest Caselaw 9052 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Raj Kumar Bajpei vs State Of U.P. And 2 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 65956 of 2013
 
Petitioner :- Raj Kumar Bajpei
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Durga Prasad Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mahesh Chandra Tripathi,J.

In compliance of order dated 03.11.2014 learned Standing Counsel has filed counter affidavit, same is taken on record.

Learned counsel for the petitioner prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.11.2014

VKG

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