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Prem Prakash Singh & 5 Ors. vs State Of U.P. Through Secy. Animal ...
2014 Latest Caselaw 9041 ALL

Citation : 2014 Latest Caselaw 9041 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Prem Prakash Singh & 5 Ors. vs State Of U.P. Through Secy. Animal ... on 24 November, 2014
Bench: Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SERVICE SINGLE No. - 6708 of 2014
 

 
Petitioner :- Prem Prakash Singh & 5 Ors.
 
Respondent :- State Of U.P. Through Secy. Animal Husbandry Lko. & Ors.
 
Counsel for Petitioner :- Sanjay Kumar Pandey,Avinash Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Notice on behalf of opposite parties no. 1 to 3 has been accepted by the office of learned Chief Standing Counsel. 

Learned Standing Counsel prays for and is granted four weeks' time for filing counter affidavit.

Two weeks' time thereafter shall be available to learned counsel for the petitioner to file rejoinder affidavit.

List after expiry of the aforesaid period. 

Order Date :- 24.11.2014

Tanveer/-

 

 

 
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