Constable Vikas Yadav And 7 Ors vs State Of U.P. And 3 Ors
2014 Latest Caselaw 9032 ALL

Citation : 2014 Latest Caselaw 9032 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Constable Vikas Yadav And 7 Ors vs State Of U.P. And 3 Ors on 24 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 61716 of 2014
 

 
Petitioner :- Constable Vikas Yadav And 7 Ors
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Amrit Raj Chaurasiya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Heard.

Learned counsel for the petitioners submits that Writ-A No. 34228 of 2014 was filed before this Court involving similar issue of transfer on the ground of being posted in a district adjoining to the home district and the judgment has been reserved in the said case on 08.09.2014, which is still awaited. The joining of the petitioners shall be subject to the result of the writ petition.

Connect and list with Writ-A No. 51209 of 2014 on 27.11.2014.

Order Date :- 24.11.2014

M.A.A.

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