M/S Premier Car Sales Ltd., ... vs Commissioner Of Commercial Tax, ...
2014 Latest Caselaw 9027 ALL

Citation : 2014 Latest Caselaw 9027 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

M/S Premier Car Sales Ltd., ... vs Commissioner Of Commercial Tax, ... on 24 November, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- TRADE TAX REVISION No. - 70 of 2014
 

 
Applicant :- M/S Premier Car Sales Ltd., Lucknow Thru. Its Director
 
Opposite Party :- Commissioner Of Commercial Tax, U.P., Lucknow
 
Counsel for Applicant :- P. Agarwal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

List after three weeks.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

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