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M/S Primetime Communications vs Sanjay Aggarwal Ias Principal ...
2014 Latest Caselaw 9026 ALL

Citation : 2014 Latest Caselaw 9026 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
M/S Primetime Communications vs Sanjay Aggarwal Ias Principal ... on 24 November, 2014
Bench: Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CONTEMPT No. - 720 of 2012
 

 
Applicant :- M/S Primetime Communications
 
Opposite Party :- Sanjay Aggarwal Ias Principal Secy. To The Govt. Of U.P.&Ors
 
Counsel for Applicant :- Shishir Chandra
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

(C.M. Application No. 116197 of 2014)

This is an application for impleadment.

Application is allowed.

Learned counsel for the applicant is permitted to make necessary amendments in the array of respondents, within a week.

Issue notice to newly impleaded respondents, who may file their response through counsel. 

List this case in the second week of January, 2015. 

Order Date :- 24.11.2014

Tanveer/-

 

 

 
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