Smt. Farjana Bi And Another vs State Of U.P. And 5 Others
2014 Latest Caselaw 9024 ALL

Citation : 2014 Latest Caselaw 9024 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Smt. Farjana Bi And Another vs State Of U.P. And 5 Others on 24 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 50184 of 2014
 

 
Petitioner :- Smt. Farjana Bi And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sagheer Ahmad
 
Counsel for Respondent :- Govt.Advocate,Dhananjay Singh
 

 
Hon'ble Akhtar Husain Khan,J.

Shri Shakeel Ahmed Azmi has filed Vakalatnama on behalf of respondent nos. 2 to 6. The said Vakalatnama is taken on record.

Learned counsel for respondent nos. 2 to 6 prayed for time to file counter affidavit.

Six weeks time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List on 10.2.2015 for hearing showing the name of Shri Shakeel Ahmed Azmi as counsel for respondents and Shri Dhananjay Singh as counsel for petitioners.

Order Date :- 24.11.2014

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