Nagendra Kumar Pandey vs General Manager/ Appellate ...
2014 Latest Caselaw 9022 ALL

Citation : 2014 Latest Caselaw 9022 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Nagendra Kumar Pandey vs General Manager/ Appellate ... on 24 November, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- SERVICE SINGLE No. - 162 of 2014
 

 
Petitioner :- Nagendra Kumar Pandey
 
Respondent :- General Manager/ Appellate Authority Uco Bank Lko.& Ors.
 
Counsel for Petitioner :- Jay Shankar Shukla
 
Counsel for Respondent :- Prashant Shanker Singh,Amar Nath Tiwari,Shrikant Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed on behalf of respondent nos. 1 to 4 is taken on record. Counsel for respondent no. 5 prays for and is granted two weeks time to file counter affidavit.

Learned counsel for petitioner prays for and is granted two weeks time to file rejoinder affidavit in response to the counter affidavit filed by respondent no. 1 to 4.

List after two weeks.

(Manoj Kumar Gupta, J.)

Order Date :- 24.11.2014

skv

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