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Ashutosh @ Sonu Mishra vs State Of U.P.
2014 Latest Caselaw 8999 ALL

Citation : 2014 Latest Caselaw 8999 ALL
Judgement Date : 21 November, 2014

Allahabad High Court
Ashutosh @ Sonu Mishra vs State Of U.P. on 21 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15551 of 2014
 

 
Applicant :- Ashutosh @ Sonu Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sarvesh Kumar Dubey
 
Counsel for Opposite Party :- Govt.Advocate,Smt Usha Srivastava
 

 
Hon'ble Ramesh Sinha,J.

Supplementary affidavit filed by learned counsel for the applicant is taken on record. The same has been served on learned counsel for the complainant. 

Learned counsel for the complainant prays for and is granted two weeks' time to seek necessary instructions in this matter.

List after two weeks.

Order Date :- 21.11.2014

Ajay

 

 

 
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