Mahesh Kumar And Others vs State Of U.P. & Others
2014 Latest Caselaw 8997 ALL

Citation : 2014 Latest Caselaw 8997 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Mahesh Kumar And Others vs State Of U.P. & Others on 21 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16497 of 2012
 

 
Petitioner :- Mahesh Kumar And Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Bhoopendra Nath Singh,Pramendra Pratap Singh
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Rajan Roy,J.

Dismissed.

For orders see order of date passed on the connected WRIT - A No. - 35425 of 1997.

Order Date :- 21.11.2014

Kst/-

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