Rajpati Pasi vs State Of U.P.
2014 Latest Caselaw 8980 ALL

Citation : 2014 Latest Caselaw 8980 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Rajpati Pasi vs State Of U.P. on 21 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34297 of 2014
 

 
Applicant :- Rajpati Pasi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Kumar Yadav,N K Chaurasia
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for applicant as well as learned A.G.A.

Neither counter affidavit was filed by learned A.G.A. nor chemical examination report of alleged liquor was filed. Learned A.G.A. prayed for time one more but last opportunity for filing counter affidavit as well as chemical examination report of liquor is given.

List/put on 28.11.2014 for hearing as fresh.

Order Date :- 21.11.2014

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