Raj Kumar vs State Of U.P. & 3 Others
2014 Latest Caselaw 8979 ALL

Citation : 2014 Latest Caselaw 8979 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Raj Kumar vs State Of U.P. & 3 Others on 21 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 62432 of 2014
 
Petitioner :- Raj Kumar
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Shahab Uddin
 
Counsel for Respondent :- C.S.C.,S.M. Shukla
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri S. M. Shukla, learned counsel appearing for respondent nos. 3 and 4 has raised preliminary objection regarding maintainability of the present writ petition on the ground that petitioner has already filed Civil Suit No. 134 of 2014, in the matter.

Learned counsel for the petitioner prays for and is granted two days time to seek instruction in the matter.

Put up this matter on Monday i.e. 24.11.2014.

Order Date :- 21.11.2014

VKG

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