Gopal Prasad vs Vishwa Karma Sabha Varanasi & 3 ...
2014 Latest Caselaw 8972 ALL

Citation : 2014 Latest Caselaw 8972 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Gopal Prasad vs Vishwa Karma Sabha Varanasi & 3 ... on 21 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 62499 of 2014
 
Petitioner :- Gopal Prasad
 
Respondent :- Vishwa Karma Sabha Varanasi & 3 Others
 
Counsel for Petitioner :- Ramendra Asthana,Sanjeev Kumar Asthana
 
Counsel for Respondent :- Vivek Varma,Ajay Mishra,Prabhakar Tripathi
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the joint request of learned counsel for the parties, put up this matter as fresh on 26.11.2014.

Order Date :- 21.11.2014

VKG

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