Mange Ram vs District Basic Siksha Adhikari & 3 ...
2014 Latest Caselaw 8971 ALL

Citation : 2014 Latest Caselaw 8971 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Mange Ram vs District Basic Siksha Adhikari & 3 ... on 21 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 62641 of 2014
 
Petitioner :- Mange Ram
 
Respondent :- District Basic Siksha Adhikari & 3 Others
 
Counsel for Petitioner :- H.C. Mishra,V. Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri Shivam Yadav, learned counsel for the respondent no.1 prays for and is granted a week's time to obtain instruction in the matter.

As prayed, put up this matter as fresh on 02.12.2014.

Order Date :- 21.11.2014

VKG

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