Union Of India And Another vs Prem Chand Jaiswal And Others
2014 Latest Caselaw 8968 ALL

Citation : 2014 Latest Caselaw 8968 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Union Of India And Another vs Prem Chand Jaiswal And Others on 21 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 10405 of 2002
 

 
Applicant :- Union Of India And Another
 
Opposite Party :- Prem Chand Jaiswal And Others
 
Counsel for Applicant :- Govind Saran
 
Counsel for Opposite Party :- A.G.A.,Ashok Pandey,P.K. Singh
 

 
Hon'ble Ramesh Sinha,J.

Sri Ashok Pandey, learned counsel for the opposite party no.2 is present.

It has been informed that Sri Govind Saran, learned counsel for the Union of India is no more.

Issue notice to Union of India to engage another counsel.

List after six weeks.

Order Date :- 21.11.2014

Ajay

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