Citation : 2014 Latest Caselaw 8965 ALL
Judgement Date : 21 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 53319 of 2014 Petitioner :- Sarva U.P. Gramin Bank Respondent :- Employees Provident Fund And Anr. Counsel for Petitioner :- R.N. Singh Counsel for Respondent :- Sachindra Upadhyay,Jagdish Pathak Hon'ble Mahesh Chandra Tripathi,J.
As prayed, list this matter after two weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 21.11.2014
VKG
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