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Kisan Sahkari Chini Mills Ltd. & ... vs Vijendra & 20 Others
2014 Latest Caselaw 8936 ALL

Citation : 2014 Latest Caselaw 8936 ALL
Judgement Date : 20 November, 2014

Allahabad High Court
Kisan Sahkari Chini Mills Ltd. & ... vs Vijendra & 20 Others on 20 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 43166 of 2014
 
Petitioner :- Kisan Sahkari Chini Mills Ltd. & Another
 
Respondent :- Vijendra & 20 Others
 
Counsel for Petitioner :- Ved Byas Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Office is directed to submit fresh report regarding service on opposite parties no. 1 to 20. 

As prayed, list this matter after three weeks.  

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

 

 

 
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