U.P.S.R.T.C., Thru' Regional ... vs State Of U.P. And 2 Others
2014 Latest Caselaw 8933 ALL

Citation : 2014 Latest Caselaw 8933 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

U.P.S.R.T.C., Thru' Regional ... vs State Of U.P. And 2 Others on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 39192 of 2014
 
Petitioner :- U.P.S.R.T.C., Thru' Regional Manager
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- M.M. Sahai
 
Counsel for Respondent :- C.S.C.,Ranjeet Kr. Mishra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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