Agra Mandal Vikas Ltd. vs Presiding Officer Industrial ...
2014 Latest Caselaw 8930 ALL

Citation : 2014 Latest Caselaw 8930 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Agra Mandal Vikas Ltd. vs Presiding Officer Industrial ... on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 44272 of 2014
 
Petitioner :- Agra Mandal Vikas Ltd.
 
Respondent :- Presiding Officer Industrial Tribunal And Anr.
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.,Bidhan Chandra Rai,V.C.Rai
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks and no more time to file counter affidavit in the matter, rejoinder affidavit, if any, may be filed within one weeks thereafter.

List this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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