Smt. Rasmuni Devi vs State Of U.P. & 3 Others
2014 Latest Caselaw 8921 ALL

Citation : 2014 Latest Caselaw 8921 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Smt. Rasmuni Devi vs State Of U.P. & 3 Others on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 43923 of 2014
 
Petitioner :- Smt. Rasmuni Devi
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Hari Pratap Gupta
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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