Om Prakash Singh vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 8918 ALL

Citation : 2014 Latest Caselaw 8918 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Om Prakash Singh vs State Of U.P. Thru Secy. And 3 ... on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 57140 of 2013
 
Petitioner :- Om Prakash Singh
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- S.P. Singh Parmar,Y.S. Saxena
 
Counsel for Respondent :- C.S.C.,Jitendra Prasad
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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