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Shiva @ Sirajuddin vs State Of U.P.
2014 Latest Caselaw 8917 ALL

Citation : 2014 Latest Caselaw 8917 ALL
Judgement Date : 20 November, 2014

Allahabad High Court
Shiva @ Sirajuddin vs State Of U.P. on 20 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34084 of 2014
 

 
Applicant :- Shiva @ Sirajuddin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Sisodia,Shashank Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Supplementary affidavit filed today on behalf of accused applicant is taken on record. 

Learned counsel for accused applicant appeared. Learned A.G.A. appeared for State of U.P. 

List/put up on 25.11.2014.

Order Date :- 20.11.2014

RU

 

 

 
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