Citation : 2014 Latest Caselaw 8916 ALL
Judgement Date : 20 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26196 of 2014 Applicant :- Rajiv @ Pinku Opposite Party :- State Of U.P. Counsel for Applicant :- Lav Srivastava,Rajul Bhargav Counsel for Opposite Party :- Govt. Advocate,Birendra Singh Khokher Hon'ble Ramesh Sinha,J.
Counter affidavit filed by learned AGA is taken on record.
Learned counsel for the applicant prays for and is granted three weeks time to file rejoinder affidavit.
List after three weeks.
Order Date :- 20.11.2014
Ajay
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