I.I.T. , Kanpur vs U.O.I. Thru' Secry., Ministry Of ...
2014 Latest Caselaw 8912 ALL

Citation : 2014 Latest Caselaw 8912 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

I.I.T. , Kanpur vs U.O.I. Thru' Secry., Ministry Of ... on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 39797 of 2014
 
Petitioner :- I.I.T. , Kanpur
 
Respondent :- U.O.I. Thru' Secry., Ministry Of H.R.D. And 2 Ors.
 
Counsel for Petitioner :- Rohan Gupta,Yashwant Varma
 
Counsel for Respondent :- A.S.G.I.,S.C.,Sudhanshu Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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