M/S Hind Bakery vs Eemployees Insurance Court & ...
2014 Latest Caselaw 8902 ALL

Citation : 2014 Latest Caselaw 8902 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

M/S Hind Bakery vs Eemployees Insurance Court & ... on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 30957 of 2014
 
Petitioner :- M/S Hind Bakery
 
Respondent :- Eemployees Insurance Court & Civil Jduge , Sd And 2 Ors.
 
Counsel for Petitioner :- Sunil Tripathi,Amitabh Trivedi
 
Counsel for Respondent :- Rakesh Tiwari,S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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